Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in The Orissa Animal Contagious Diseases Act, 1949

(2)This section shall not apply to any place owned by or under the control or management of any Local authority or railway administration where animals are temporarily kept for sale, exhibition or in transit.