Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Jharkhand - Subsection Section 43(5) in Bihar Factories Rules, 1950 (5)Properly constructed and lighted approach roads or pathways shall be provided to each latrine or block of latrines and such roads or pathways shall be regularly cleaned and maintained.
