Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(1) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (1)The Authority shall consist of a Chairperson and two other members to be appointed by the State Government.
