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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in Supreme Court Rules, 2013

(n)
(i)'Secretary General' means the Secretary General of the Court.
(ii)'Registrar' means the Registrar of the Court and shall include Additional Registrar of the Court.
(iii)'Registry' means the Registry of the Court.