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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(39) in Karnataka Agricultural Produce Marketing Act 1966

(39)[ "Secretary" means the Secretary of the Market Committee and includes Additional Secretary or Assistant Secretary of the market committee and any other officer who is authorised by the Director of Agricultural Marketing to exercise the powers and perform the functions of the Secretary;] [Substituted by Act 16 of 1991 w.e.f. 1.8.1991]