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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Dharam Singh vs . The Division Commission And Others on 25 August, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sh. Dharam Singh vs. The Division Commission and others .

CWP No.5577 of 2023 25.08.2023 Present Mr. Balwant Singh Thakur, Advocate, for the petitioners.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. of Mr. Ravi Chauhan, Deputy Advocate General, for respondent Nos.1 to 3/State.

Mr. Varun Chauhan, Advocate, for respondent Nos. rt 4 to 6.

Notice. Mr. Rajan Kahol, learned Additional Advocate General, Mr. Varun Chauhan, Advocate, appear and waive service of notice on behalf of respondent Nos. 1 to 3 and respondent Nos. 4 to 6, respectively. They pray for and are granted two weeks' time to file reply.

List on 18.09.2023.

(Sandeep Sharma) Judge August 25, 2023 (Shankar) ::: Downloaded on - 25/08/2023 20:35:39 :::CIS