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State of Uttar Pradesh - Section

Section 82 in U.P. Consolidation of Holdings Rules, 1954

82.

Section 27. - The Consolidation Lekhpal shall ensure that boundaries of (i) chaks (ii) area allotted to asami within the chak and (iii) land set apart for public purposes are correctly shown in the map according to the [Final] [Inserted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.] Consolidation Scheme. Mistakes detected should be brought to the notice of the consolidator for correction.