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State of Rajasthan - Section

Section 10 in The Rajasthan Municipal (New Pay Scales) Rules, 1975

10. Declaration.

- For safeguard of the recovery of over or excess payment made on account of some error in the fixation of initial pay in the New Pay scale each member of service opting New Pay Scale or deemed to opted New Pay scale, shall give a declaration in Form No. 2 appended in these Rules.In the event of any over payment, the Examiner shall be competent to recover such over amount from such member.