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[Cites 0, Cited by 0] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(4) in The Coal Mines Regulations, 2011

(4)Except in an emergency, no person shall start, stop, restart, remove or in any way alter, repair or interfere with any ventilator or booster fan, except on the written authority of the manager or other official authorised in writing in this behalf.