Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] NCT Delhi - Subsection Section 58(2) in The Delhi Co-operative Societies Rules, 2007 (2)The election of the different categories of representatives shall be by votes of the same category of the co-operative societies for their representatives.
