Madhya Pradesh High Court
Ramkrishna vs Land Acquisition Officer Evm ... on 20 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 1053 of 2023 (RAMKRISHNA Vs LAND ACQUISITION OFFICER EVM ANUVIBHAGIYA ADHIKARI (RAJASV) AND OTHERS) Dated : 20-09-2023 Parties through their counsel.
As requested by counsel for the parties, list the matter on 30.10.2023 along with F.A. No.1961 of 2022 and other connected matters.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/20/2023 6:32:47 PM