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[Cites 0, Cited by 0] [Section 69(5)] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(5)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)[] [Renumbered by Notification No. FB-6-1-77-N-II-IV, dated 10-5-1977 (w.e.f. 29-7-1977).] If the payment is desired in another circle of audit, Form 17 shall be sent in duplicate to the Audit Officer.