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[Cites 0, Cited by 0] [Section 54(9)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(9)(c) in The Jadavpur University Act, 1981

(c)all Institutions of whatever kind established, maintained or managed by the former University prior to the appointed day shall be deemed to be Institutions established, maintained or managed by the University under this Act;