Section 9(1)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(i)the tax payable under sub-section (1) of section 4 shall be paid at the time of the registration of the vehicle under the Motor Vehicles Act, 1988.

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State of Uttar Pradesh - Subsection

Section 9(1)(i) in Uttar Pradesh Motor Vehicles Taxation Act, 1997