Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act] State of Tamilnadu - Subsection Section 45(5)(i) in Tamil Nadu Pension Rules, 1978 (i)Wife or wives, including judicially separated wife or wives in the case of a male Government servant.