Madras High Court
M/S.T.R.Rooby Colours Private Limited vs The Sperintending Engineer on 3 November, 2023
Author: Anita Sumanth
Bench: Anita Sumanth
W.P.No.31671 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 03.11.2023
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P.No.31671 of 2023
M/s.T.R.Rooby Colours Private Limited,
Rep. by its Managing Director, R.Eswaramoorthy,
Regd. Office at No.46,
Alankadu Karuvampalayam,
Tirupur - 641 604 ... Petitioner
Vs.
The Sperintending Engineer,
Tamil Nadu Generation and Distribution Corporation Ltd.,
Tirupur Electricity Distribution Circle,
Tirupur. ... Respondent
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Certiorarified Mandamus calling for the records of
the respondent dated 30.09.2023 ending in Lr.No.SE/TEDC/TPR/DFC/AO/R/
AS/HT/F.HTSC.151/23/D.No.5014 refusing to permit the Petitioner to pay the
CC arrears and to quash the same and consequently direct the Respondent to
permit the Petitioner to avail reconnection by paying the Current Consumption
arrears for HTSC.No.151 in instalments as provided in Cl.22(6) of the TNERC
Supply Code.
https://www.mhc.tn.gov.in/judis
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https://www.mhc.tn.gov.in/judis
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W.P.No.31671 of 2023
Dr.ANITA SUMANTH, J.
For Petitioner : Mr.C.S.Kiran
For Respondent : Ms.Keerthana Shenoi
for Mr.L.Jai Venkatesh
Standing Counsel
ORDER
Mr.C.S.Kiran, learned counsel for the petitioner seeks permission to withdraw this Writ Petition. He has also made an endorsement to that effect.
2. In light of endorsement made, this Writ Petition is dismissed as withdrawn. No costs.
03.11.2023 Index : Yes / No Speaking order Neutral Citation:Yes vs To The Sperintending Engineer, Tamil Nadu Generation and Distribution Corporation Ltd., Tirupur Electricity Distribution Circle, Tirupur.
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