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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

(a)"Act" means the Clinical Establishments (Registration and Regulation) Act. 2010 (Act no 23 of 2010);