Bombay High Court
Western Precicast Pvt. Ltd vs Smt. Sharifa Hamid Alias Hamidkhan ... on 19 September, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9138 OF 2022
Western Precicast Pvt. Ltd. ....PETITIONER
V/S
Smt. Sharifa Hamid Alias Hamidkhan Jamadar....RESPONDENT
And Anr CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 19th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/09/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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