Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax vs Nokia India Private Limited on 16 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.20 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14237/2018
(Arising out of impugned final judgment and order dated 21-09-2017
in WP No. 1773/2016 passed by the High Court Of Delhi At New Delhi)
DEPUTY COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
NOKIA INDIA PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.60302/2018-CONDONATION OF DELAY
IN FILING )
Date : 16-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikramjeet Banerjee, ASG,
Mr. Ashok Srivastava, Adv.
Mr. Arijit Prasad, Adv.
Mr. Shubhendu Anand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Vikas Srivastava, Adv.
Mr. J.P.Singh, Adv.
Mr. Sumit Mangal, Adv.
MS. Kanika Jain, Adv.
Mr. Mayank Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SHASHI SAREEN Date: 2018.07.17 15:57:58 IST Reason: