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Supreme Court - Daily Orders

Deputy Commissioner Of Income Tax vs Nokia India Private Limited on 16 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.20                            COURT NO.9                 SECTION XIV

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14237/2018

     (Arising out of impugned final judgment and order dated 21-09-2017
     in WP No. 1773/2016 passed by the High Court Of Delhi At New Delhi)

     DEPUTY COMMISSIONER OF INCOME TAX                                 Petitioner(s)

                                                  VERSUS

     NOKIA INDIA PRIVATE LIMITED                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.60302/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 16-07-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)             Mr. Vikramjeet Banerjee, ASG,
                                   Mr. Ashok Srivastava, Adv.
                                   Mr. Arijit Prasad, Adv.
                                   Mr. Shubhendu Anand, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)             Mr.   Vikas Srivastava, Adv.
                                   Mr.   J.P.Singh, Adv.
                                   Mr.   Sumit Mangal, Adv.
                                   MS.   Kanika Jain, Adv.
                                   Mr.   Mayank Pandey, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Leave granted.

(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SHASHI SAREEN Date: 2018.07.17 15:57:58 IST Reason: