Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3)(A) in The Bombay Secondary School Certificate Examination Act, 1948 (A)[Seven ex-officio members] [Substituted for 'Six ex-officio members' by Gujarat 6 of 1969, dated 11th April, 1969.]