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[Cites 0, Cited by 0] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2) in Punjab Jail Manual

(2)The Deputy Superintendent shall, at least once in every twenty-four hours, -
(a)himself see every prisoner for the time being confined in the Jail;
(b)visit every barrack, ward, cell, compartment, and every other part of the Jail and the premises thereof, including the hospital; and shall save as provided in the rules, regulations, directions and orders for the time being in force in that behalf always remain present within the Jail or the premises thereof.
Note :- The Deputy Superintendent is permitted to be absent for meals at such time and for such periods as the Superintendent may specify, or when required to appear in a Court of Justice, or when leave of absence is granted by the Superintendent.