Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 105] [Entire Act] Union of India - Subsection Section 105(2) in The Factories Act, 1948 (2)No Court below that of a Presidency Magistrate or of a Magistrate of the first class shall try any offence punishable under this Act.
