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Kerala High Court

Kollam Mavally Muslim Jama-Ath ... vs Kerala State Waqf Board Represented By ... on 3 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

WP(C) NO. 30798 OF 2024         1

                                                 2024:KER:67450
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                &

            THE HONOURABLE MR. JUSTICE EASWARAN S.

  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                    WP(C) NO. 30798 OF 2024

PETITIONER/S:
     1    KOLLAM MAVALLY MUSLIM JAMA-ATH REPRESENTED BY ITS
          SECRETARY AJESH HAQUE
          AGED 50 YEARS
          MULANGADAKAM, THIRUMULLAVARAM.P.O, KOLLAM, PIN -
          691012

    2     AJESH HAQUE
          AGED 50 YEARS
          S/O. FAZAL HAQUE, JENNATH, N.N.NAGAR 119, KOLLAM,
          SECRETARY, MAVALLY MUSLIM JAMA-ATH., PIN - 691012

    3     THAHA KOYA
          AGED 70 YEARS
          S/O MUHAMMED KUNJU, FATHIMA MANZIL, PUNNATHALA,
          THIRUMULLAVARAM.P.O, KOLLAM, PIN - 691012


          BY ADVS.
          P.A.ABDUL JABBAR
          MUHAMMED SHAFFI
          SHAHIM BIN AZIZ




RESPONDENT/S:
     1    KERALA STATE WAQF BOARD REPRESENTED BY ITS CHIEF
          EXECUTIVE OFFICER
          V.I.P. ROAD, KALOOR, ERNAKULAM, PIN - 682017

    2     CHAIRMAN, KERALA STATE WAQF BOARD
          V.I.P. ROAD, KALOOR, ERNAKULAM, PIN - 682017
 WP(C) NO. 30798 OF 2024        2

                                                2024:KER:67450

    3     CHIEF EXECUTIVE OFFICER
          KERALA STATE WAQF BOARD, V.I.P. ROAD, KALOOR,
          ERNAKULAM, PIN - 682017

    4     DIVISIONAL WAQF OFFICER
          KERALA STATE WAQF BOARD, DIVISIONAL OFFICE,
          THIRUVANANTHAPURAM, ARTLEE COMFORT, NALANDA ROAD,
          PMG VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN -
          695033

    5     H. SHOUKKATHALI
          S/O. HUSSAIN KUNJU, S.N. MANZIL, PUNNATHALA, KOLLAM,
          PIN - 691012

    6     NOUSHAD M.
          S/O. MUHAMMED KUNJU, THEKKUM BAGAM (H), PUNNATHALA,
          KOLLAM, PIN - 691012

    7     THAJUDHEEN
          S/O. ABDUL RAHMAN, ODAPPALLY HOUSE, THOPPIL NAGAR,
          KAVANAD, KOLLAM, PIN - 691003

    8     ANSAR ASEEZ
          S/O. ASEEZ, KALAVARA (H), PUNNATHALA, KOLLAM, PIN -
          691012

    9     A.K. ASEEM
          S/O. AHAMMED KOYA, KANDATHIL (H), THANGASSERY,
          KOLLAM, PIN - 691007

    0     MUHAMMED SALEEM
          S/O. ABDUL RASAK, THARAYIL (H), PUNNATHALA, KOLLAM,
          PIN - 691012

    11    ALSHAAB
          S/O. SHARAFUDHREN, INCHAKKAL (H), MULANKADAKAM,
          KOLLAM, PIN - 691012

    12    ANSAR
          S/O. ABDUL KADER, ASNA MANZIL, MILLENIUM NAGAR-29,
          KAVANAD, KOLLAM, PIN - 691003

    13    MUHAMMED BAKKAR
          S/O. ASEEZ, PANAMOOTTIL (H), MULANGADAKAM, KOLLAM,
          PIN - 691012
 WP(C) NO. 30798 OF 2024               3

                                                             2024:KER:67450
     14      MUHAMMED RAFI
             S/O. ABDUL SAMAD, RAVUTHAR PARAMBU, MULANGADAKAM,
             KOLLAM, PIN - 691012

     15      MUHAMMED SHAH
             S/O. SHAJAHAN, PERUMAALIL KOCHUVEED, PUNNATHALA,
             KOLLAM, PIN - 691012

     16      NASARUDHEEN
             S/O. HUSSAIN KUNJU, AMAL MANZIL, PUNNATHALA, KOLLAM,
             PIN - 691012

     17      NISAMUDHEEN
             S/O. MUHAMMED KUNJU, RAVUTHAR PARAMBU, MULANGADAKAM,
             KOLLAM, PIN - 691012

     18      SAHIL T.
             S/O. THAJUDHEEN, KANDATHIL PARAMBU, PUNNATHALA,
             KOLLAM, PIN - 691012

     19      SHAHUDHEEN
             S/O. YUSUF KUNJU, KOORAVILA HOUSE, PUNNATHALA,
             KOLLAM, PIN - 691012

     0       UBAID
             S/O. KAMARUDHEEN, SHAKKEELA MANZIL, MEDEMUKKU,
             KAVANAD, KOLLAM, PIN - 691003

     21      SHAJAHAN
             S/O. JAMALUDHEEN, KLAVE VADAKKATHIL, KUREEPPUZHA,
             KAVANAD, KOLLAM, PIN - 691003

     22      SHIHABUDHEEN
             S/O. IBRAHIMKUTTY, FATHIMA MANZIL, IRAVIPURAM,
             KOOTTIKKADA P.O., KOLLAM, PIN - 691020



OTHER PRESENT:

             SRI JAMSHEED HAFIZ SC WAQF


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.09.2024,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 30798 OF 2024                      4

                                                                       2024:KER:67450
                                     JUDGMENT

Amit Rawal, J.

Petitioner has approached this Court seeking the following reliefs:

a.Issue a writ of certiorari or any other writ, direction or order calling for the records leading to Ext.P8 order and quash the same declaring as illegal. b. Direct the 4th respondent to implement Ext.P4 order with immediate effect and to place his report before the 1 st respondent Board in its meeting dated 5.9.2024 and also direct the 1st respondent Waqf Board to pass further order on the same without delay.

2. It is informed that the order dated 11.7.2024 was passed against the respondent No.5, Sri.H.Shoukkathali against which, an appeal is stated to be pending. In the absence of the interim stay, respondent No.5 approached the Chairman for implementation of the order.

3. Mr.Jamsheed, learned counsel appearing on behalf of the Waqf Board accepts notice and submits that, on instructions from the Chairman, the order under challenge Ext.P8 shall be withdrawn. In this view of the matter, the consequential order of the Chief Executive Officer Ext.P8 as well as of the Divisional Waqf Officer, Ext.P9 dated 17.8.2024 would have no consequences.

4. In this view of the matter, once the order under challenge has been withdrawn, there is no cause of action survive. Writ petition is ordered to be closed.

Counsel for the petitioner submits that in view of this fact, the WP(C) NO. 30798 OF 2024 5 2024:KER:67450 meeting date already scheduled for 18.8.2024 is already been over and prays for holding of the fresh meeting in the absence of any interdiction. Mr.Jamsheed, learned counsel appearing on behalf of the Waqf Board informs the Court that the Divisional Officer of the Waqf Board will fix the date of the meeting as early as possible until and unless interdicted in the pending appeal before the Tribunal.

Sd/-

AMIT RAWAL JUDGE Sd/-

sab                                      EASWARAN S.
                                             JUDGE
 WP(C) NO. 30798 OF 2024              6

                                                           2024:KER:67450
                      APPENDIX OF WP(C) 30798/2024

PETITIONER EXHIBITS

Exhibit- P1             TRUE COPY OF THE DECISION DATED 12.02.2024 TAKEN IN

THE COUNCIL MEETING OF THE 1ST PETITIONER JAMA-ATH. Exhibit- P1 (a) TRUE TRANSLATION OF EXHIBIT- P1. Exhibit- P2 TRUE COPY OF THE I.A. NO. 58/2024 IN OP NO.

56/2024.

Exhibit- P2 (a) TRUE TRANSLATION OF EXHIBIT- P2. Exhibit- P3 TRUE COPY OF THE INTERIM ORDER DATED 28.02.2024 PASSED IN EXT. P2 APPLICATION.

Exhibit- P4 TRUE COPY OF THE ORDER DATED 11.07.2024 PASSED IN EXT. P2 APPLICATION.

Exhibit- P5 TRUE COPY OF THE NOTICE DATED 09.08.2024 ISSUED BY THE 4TH RESPONDENT.

Exhibit- P5 (a) TRUE TRANSLATION OF EXHIBIT- P5. Exhibit- P6 TRUE COPY OF THE I.A. NO: 703/2024 IN O.A. NO.84/24 FILED BEFORE THE WAQF TRIBUNAL, KOZHIKODE. Exhibit- P7 TRUE COPY OF THE APPLICATION DATED 16.08.2024 FILED IN OP NO: 56/2024 BEFORE THE WAQF BOARD. Exhibit- P7 (a) TRUE TRANSLATION OF EXHIBIT- P7. Exhibit- P8 TRUE COPY OF THE ORDER DATED 16.08.2024 ISSUED BY THE 3RD RESPONDENT.

Exhibit- P8 (a) TRUE TRANSLATION OF EXHIBIT- P8. Exhibit- P9 TRUE COPY OF THE NOTICE DATED 17.08.2024 ISSUED BY THE 4TH RESPONDENT.

Exhibit- P9 (a) TRUE TRANSLATION OF EXHIBIT- P9.