Calcutta High Court
Sarita Devi Agarwal & Ors vs Ashok Kumar Agarwal & Ors on 11 May, 2015
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
ALP No.9 of 2015
IN THE HIGH COURT AT CALCUTTA
Extra Ordinary Civil Jurisdiction
ORIGINAL SIDE
SARITA DEVI AGARWAL & ORS.
Versus
ASHOK KUMAR AGARWAL & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 11th May, 2015.
Appearance:
Mr. Rajeev Kr. Jain, Adv.
The Court : The petitioner states that the succession certificate case was filed before the wrong forum. I think it is for that Forum to decide where an application is filed whether it is the proper forum or not.
Under such circumstances, this application is dismissed with liberty to the petitioner to apply before the learned district delegate for appropriate orders.
(SOUMEN SEN, J.) B.Pal