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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(8) in Adoption Regulations, 2017

(8)The Adoption Committee shall include:-
(a)adoption in-charge or social worker of the Specialized Adoption Agency;
(b)pediatrician or visiting doctor of the Child Care Institution;
(c)official from the District Child Protection Unit of the district where Child Care Institution is located; and
(d)representative of the Child Care Institution.