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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(1)In addition to such other duties as may be assigned to the Medical Officer of a protective home by the State Government from time to time in consultation with the Chief Inspector, the Medical Officer shall visit the protective home every day except on Sundays and other holidays; and on Sundays and holidays also, when necessary. He/she shall attend to the health and cleanliness of the inmates, the treatment of the sick, the sanitation of the protective home, general inspection and supervision of food and all other matter connected directly or indirectly with the health of the staff and inmates of the home;