Delhi High Court - Orders
Gaurav Chhibber vs M/S Qatar Airways on 3 December, 2025
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1957/2024 & CM APPL. 11146/2024
GAURAV CHHIBBER .....Petitioner
Through: Ms. Shubhi, Advocate.
versus
M/S QATAR AIRWAYS .....Respondent
Through: Mr. Swetab Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 03.12.2025
1. The Hon‟ble Judge is sitting in DB-IV and counsel for parties express inability to wait till the court starts.
2. At joint request, list on 15.05.2026 in Advance List.
BY ORDER (COURT MASTER) DECEMBER 3, 2025/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/12/2025 at 22:29:05