Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 32 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

32. Pilots when on duty to carry with them their licence, etc.

- A Pilot when on duty shall always have with him an official Tide Table for the Port, a copy of the Port rules, pilotage regulations presently in force and his licence.