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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(xiv) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xiv)During the meeting, members of the COAI have also raised issue of seeker and provider for IN Services. As mentioned above, IN service as such is not a separate class of service, it is only a means of providing advanced services. Therefore, there is no separate case of seeker and provider in this scenario. Present Point of Interconnection (POI) will continue for IN Services also. There would be only additional requirement of signalling links which may be mutually negotiated among the service providers.