Delhi High Court - Orders
Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 25 August, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12340/2022
DR. ASHOK KUMAR AREAN ..... Petitioner
Through: Mr. Vivek Sheel, Advocate.
versus
DIRECTOR GENERAL, NDRF & ORS. ..... Respondents
Through: Advocate (appearance not given).
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 25.08.2022
1. Notice issued.
2. Learned counsel for respondents accepts notice and seeks time to file counter-affidavit.
3. Let needful be done within six weeks with an advance copy to the counsel for the other side. Rejoinder thereto, if any, be filed within four weeks thereafter with an advance copy to the counsel for the other side.
4. List the matter before Registrar on 09.12.2022 for completion of pleadings.
SURESH KUMAR KAIT, J SAURABH BANERJEE, J AUGUST 25, 2022/So Signature Not Verified Digitally Signed By:BABLOO SHAH Signing Date:26.08.2022 15:52:01