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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(g) in The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)

(g)prohibiting the driving or riding of vehicles or animals on foot ways or other places where their use may be attended with danger to the public;