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Gujarat High Court

Gujarat Composite Limited Formerly ... vs Workmen Represented By Guj on 5 July, 2013

Author: Ks Jhaveri

Bench: Ks Jhaveri

  
	 
	 GUJARAT COMPOSITE LIMITED FORMERLY KNOWN AS DIGVIJAY CEMENT CO LTD....Applicant(s)V/SWORKMEN REPRESENTED BY GUJ. MAZDOOR PANCHAYAT
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/MCA/1327/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


MISC.CIVIL APPLICATION
(FOR DIRECTION) NO. 1327 of 2013
 


 


 

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GUJARAT COMPOSITE LIMITED
FORMERLY KNOWN AS DIGVIJAY CEMENT CO LTD....Applicant(s)
 


Versus
 


WORKMEN REPRESENTED BY GUJ.
MAZDOOR PANCHAYAT  &  1....Opponent(s)
 

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Appearance:
 

MR.VARUN
K.PATEL, ADVOCATE for the Applicant(s) No. 1
 

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CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE KS JHAVERI
			
		
	

 


 

 


Date : 05/07/2013
 


 

 


ORAL ORDER

Rule returnable on 19.7.2013. Direct service is permitted.

(K.S.JHAVERI, J.) (pkn) Page 1 of 1