Section 9(2) in The Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000

[Cites 0, Cited by 0] [Section 9] [Entire Act]

(2)The amount of fee payable in respect of appeal against adjudication order made under the Act shall be as follows:TABLE

Serial Number	Amount of Penalty Imposed	Amount of fees Payable
1	2	3
i.	Less than rupees ten thousand	Rs. 500
ii.	Rupees ten thousand or more Butless than one lakh	Rs. 1200
iii.	Rupees one lakh or more	Rs. 1200 plus Rs. 500 for everyadditional one lakh of penalty or fraction thereof subject to amaximum of Rs. 1,50,000

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