Bombay High Court
Ranganath S/O Gangadhar Ghate vs Shri. V. Ginraj on 2 September, 2024
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
{1}
24 sr. no...odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONTEMPT PETITION NO. 121 OF 2024
IN CP/493/2022
RANGANATH S/O GANGADHAR GHATE
....Petitioner
VERSUS
SHRI. V. GINRAJ
.....Respondent
.....
Advocate for the Petitioner : Mr. Pingale Durgesh M
AGP for Respondents: Mr. A.M. Phule.
CORAM : SMT. VIBHA KANKANWADI
& S.G. CHAPALGAONKAR, JJ.
DATE : 2nd SEPTEMBER, 2024. P.C. :-
1. In view of the report, learned advocate for the petitioner submits that he would take steps.
2. Steps to be taken within two weeks.
3. If steps are taken, issue notice to respective respondents to be made returnable on 16.10.2024.
[S.G. CHAPALGAONKAR, J] [ SMT. VIBHA KANKANWADI, J] grt/-