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Bombay High Court

Ranganath S/O Gangadhar Ghate vs Shri. V. Ginraj on 2 September, 2024

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                     {1}
                                                             24 sr. no...odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                 CONTEMPT PETITION NO. 121 OF 2024
                          IN CP/493/2022

                 RANGANATH S/O GANGADHAR GHATE
                                                               ....Petitioner
                                  VERSUS

                              SHRI. V. GINRAJ
                                                          .....Respondent
                                     .....
Advocate for the Petitioner : Mr. Pingale Durgesh M
AGP for Respondents: Mr. A.M. Phule.

                             CORAM : SMT. VIBHA KANKANWADI
                                     & S.G. CHAPALGAONKAR, JJ.

DATE : 2nd SEPTEMBER, 2024. P.C. :-

1. In view of the report, learned advocate for the petitioner submits that he would take steps.
2. Steps to be taken within two weeks.
3. If steps are taken, issue notice to respective respondents to be made returnable on 16.10.2024.

[S.G. CHAPALGAONKAR, J] [ SMT. VIBHA KANKANWADI, J] grt/-