Supreme Court - Daily Orders
Union Of India vs Rohit Nathan on 1 May, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.109 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2827-2829/2018
UNION OF INDIA & ORS. Appellant(s)
VERSUS
ROHIT NATHAN & ORS. Respondent(s)
IA No. 116729/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 68095/2018 - INTERVENTION APPLICATION
IA No. 237543/2023 - INTERVENTION APPLICATION
IA No. 68085/2018 - INTERVENTION APPLICATION
IA No. 134150/2023 - INTERVENTION APPLICATION
IA No. 68077/2018 - INTERVENTION APPLICATION
IA No. 61701/2018 - INTERVENTION APPLICATION
IA No. 10222/2021 - INTERVENTION APPLICATION
IA No. 54805/2018 - INTERVENTION APPLICATION
IA No. 19445/2020 - INTERVENTION APPLICATION
IA No. 16422/2020 - INTERVENTION APPLICATION
IA No. 32088/2018 - INTERVENTION/IMPLEADMENT
IA No. 15354/2020 - INTERVENTION/IMPLEADMENT
IA No. 32071/2018 - INTERVENTION/IMPLEADMENT
IA No. 134295/2019 - INTERVENTION/IMPLEADMENT
IA No. 32104/2018 - INTERVENTION/IMPLEADMENT
WITH
C.A. No. 3130-3141/2024 (XIV-A)
IA No. 45244/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 117119/2022 - CLARIFICATION/DIRECTION
IA No. 57271/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 56408/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 41365/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 43587/2022 - INTERVENTION/IMPLEADMENT IA No. 57270/2020 - INTERVENTION/IMPLEADMENT IA No. 56405/2020 - INTERVENTION/IMPLEADMENT IA No. 168628/2022 - INTERVENTION/IMPLEADMENT IA No. 41364/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Signature Not Verified IA No. 116728/2022 - VACATING STAY Digitally signed by INDU MARWAH Date: 2025.05.01 17:03:56 IST Reason: W.P.(C) No. 381/2020 (X) IA No. 67507/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 2 SLP(C) No. 17651/2022 (XI-A) IA No. 121044/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 197873/2022 - INTERVENTION APPLICATION IA No. 910/2023 - INTERVENTION APPLICATION Date : 01-05-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Appellant(s) : Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Kamal Kumar Pandey, Adv. Mr. Deepak Goel, AOR Mr. Arvind Kumar Sharma, AOR Mr. Tushar Mehta, Solicitor General Ms. Aishwarya Bhati, A.S.G. Mrs. Alka Agrawal, Adv. Mr. Apoorva Kurup, Adv. Mr. Navanajay Mahapatra, Adv. Mr. Madhav Sinhal, Adv. Mr. Mayank Pandey, Adv. Ms. Sansriti Pathak, Adv. Mr. Shreekant Neelappa Terdal, AOR For Respondent(s) :Mr. Sanjay Hegde, Sr. Adv.
Mr. Vikram Hegde, Adv. Ms. Hima Lawrence, AOR Mr. Chitwan Sharma, Adv. Ms. Chinmayi Shrivastava, Adv. Mr. Ankit Tiwari, Adv. Mr. Mt Arunan, Adv.
Mr. Ma Aruneshe, Adv.
Mr. Roy Abraham, Adv. Ms. Reena Roy, Adv.
Mr. Adithya Koshy Roy, Adv. Mr. Yaduinder Lal, Adv. Mr. Sarswata Mohapatra, Adv. Mr. Himinder Lal, AOR Mr. Sanjay Hegde, Sr. Adv. Mr. Vikram Hegde, AOR Ms. Chinmayi Shrivastava, Adv. Mr. Chitwan Sharma, Adv.3
Mr. M.T. Arunan, Adv. Mr. M.A. Aruneshe, Adv. Mr. Ankit Tiwari, Adv.
Mr. Prateek K Chadha, AOR Mr. Harsh Parashar, AOR Mr. Vardhman Kaushik, AOR Mr. Dhruv Joshi, Adv. Mr. Mayank Sharma, Adv. Mr. Vinay Kaushik, Adv. Mrs. P S Vijayadharni, Adv.
Mr. Varinder Kumar Sharma, AOR Ms. Manju Jetley, AOR Mr. Vibhav Mishra, Adv. Ms. Megha Gaur, Adv.
Ms. Renu Bhandari, Adv. Mr. Parmanand Gaur, AOR Mr. Abhikalp Pratap Singh, AOR Mr. Kartikey, Adv.
Ms. Shubhangi Agarwal, Adv. Mr. Utkarsh Kumar, Adv. Ms. Gayatri Agarwal, Adv.
Mr. Ashish Batra, AOR Mr. Harsh N Dudhe, Adv. Mr. Dhiliban Varadarajan, Adv. Mr. Aabhas Kshetarpal, Adv. Mr. Siddhartha Jha, AOR Mr. Sanjay Hegde, Sr. Adv. Mr. Vikram Hegde, Adv. Ms. Hima Lawrence, AOR Mr. Chitwan Sharma, Adv. Ms. Chinmayi Shrivastava, Adv. Mr. Ankit Tiwari, Adv. Mr. Mt Arunan, Adv.
Mr. Ma Aruneshe, Adv.
Mr. Prateek K Chadha, AOR Mr. Sanjay Hegde, Sr. Adv. Mr. Vikram Hegde, AOR Ms. Chinmayi Shrivastava, Adv. Mr. Chitwan Sharma, Adv. Mr. M.T. Arunan, Adv.4
Mr. M.A. Aruneshe, Adv. Mr. Ankit Tiwari, Adv.
UPON hearing the counsel the Court made the following O R D E R Not today.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)