Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 10. Disqualification of Members: - [x x x] ['Rule 10' omitted by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.]
