Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95A] [Entire Act] State of West Bengal - Subsection Section 95A(3) in Calcutta Port Rules, 1943 (3)After the repairs so specified under sub-rule (2) have been duly carried out, the flat or boat shall be placed again before the Superintendent.
