Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(2) in Marble Policy, 2002 (2)Where the size of Plot/area available for grant is less than 2.00 hectares, the lease/licence shall be granted to any one adjoining lease/licence holder by auction amongst them and it shall be added to the existing lease/licence.
