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[Cites 0, Cited by 13] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(9) in The Maharashtra Regional and Town Planning Act, 1966

(9)"Development plan" means a plan for the development or re-development of the area within the jurisdiction of a Planning Authority [ [and includes revision of a development plan and] [These words were inserted by Maharashtra 30 of 1972, Section 2(1).] proposals of a special planning Authority for development of land within its jurisdiction];