Section 185 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
185. Deshoring.
- The employer shall ensure at a construction site of a building or other construction work that: -(a)when shoring is removed, sufficient props are left in place of such shoring to prevent any possible hazardous; and(b)deshoring is adequately braced or tied together with support to prevent any hazard.
