Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(j) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (j)"person" includes an individual, a family, a firm, a company or an association or body of individuals, whether incorporated or not;
