Section 86 in U.P. Consolidation of Holdings Rules, 1954
86.
Section 27. - The Consolidator shall check cent per cent and the Assistant Consolidation Officer 25 per cent of the works done by the Consolidation Lekhpal under [Rules 82, 83 and 85] [Substituted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.]. [The Consolidation Officer shall also check it to satisfy himself that the work has been correctly done.] [Added by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.]
