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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of Himachal Pradesh - Subsection

Section 196(2) in The Himachal Pradesh Municipal Corporation Act, 1994

(2)Any animal found picketed, tethered or straying on any public street without the permission of the municipality may be removed to a pound by any employee of the municipality or by a police officer.