Section 987(f) in Police Regulations, Bengal , 1943
(f)Separate requisition vouchers (forms) must be submitted for each of the following stores indented for or returned, and such articles must also be returned separately :-(i)Small arms and components.(ii)Ammunition.(iii)Empty cartridge cases.(iv)Condemned arms.(v)Condemned ammunition.(vi)Condemned stores.(vii)Surplus articles.
