Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(4)In case of pay revision after the appointment of Chairman/ Members, the pay of Chairman/ Members shall be revised in the same Matrix in which pay of working/ retired employees is revised.