Rajasthan High Court - Jaipur
Mangal Singh S/O Shri Ratan Singh B/C Rai ... vs State Of Rajashtan Through Pp on 9 August, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 4505/2018
Mangal Singh S/o Shri Ratan Singh B/c Rai Sikh
----Petitioner
Versus
State Of Rajashtan Through Pp
----Respondent
For Petitioner(s) : Mr. SS Sunda For Respondent(s) : Mr. Prakash Thakuriya PP HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA
-/Order/-
09/08/2018 The statement of Deepika Kumari petitioner no.2 recorded by the Dy. Registrar (Judicial) is taken on record.
The learned counsel for the petitioners prays for an adjournment to produce on record Marriage Certificate of the petitioners.
To enable the petitioners to do the needful, list this case on 10.9.2018. Meanwhile, the interim order already in favour of the petitioners shall continue.
(KANWALJIT SINGH AHLUWALIA),J Mak/-
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