Section 185 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
185. De-shoring.
- The employer shall ensure at a construction site of a building or other construction work that,-(a)when shoring removed, sufficient props are left in place of such shoring to prevent any possible hazard; and(b)de-shoring is adequately braced or tied together with support to prevent any hazard.
