National Green Tribunal
Anupam Raghav vs Union Of India on 19 July, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 117 of 2014
&
Original Application No. 499 of 2014
&
Original Application No.102 of 2014
(M.A. Nos. 858/2014, 872/2014, 42/2015, 287/2015,
694/2015, 579/2016, 580/2016 & 581/2016)
Shantanu Sharma Vs Union of India & Ors.
&
Anupam Raghav & Anr. Vs. U.O.I. & Ors.
&
Sandplast (India) Ltd. & Ors. Vs. MoEF & Ors
CORAM: HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE MR. RANJAN CHATTERJEE, EXPERT MEMBER
Original Application No. 499 of 2014
Present: Applicant :
Respondent No.4 : Mr. K. S. Pawmar, Adv. for RBI
Respondent Nos.24 and 36: Mr. Mukesh Verma, Adv
Respondent Nos. 6 to 9: Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs.
For State of Mizoram : Mr. Ravi Kant Pal and Mr. Pragyan Sharma, Advs.
For State of Arunachal
Pradesh & PCB : Mr. Anil Srivastava, Mr. Pranav Rishi, Mr. Sanyam
Saxena and Ms. Astha Sharma, Advs.
For State of Bihar& BSPCB : Mr. Rudreshwar Singh and Mr. Gautam Singh, Adv.
For JSPCB : Mr. Jayesh Gaurav, Adv.
For State of Karnataka : Mr. Devraj Ashok, Adv.
For CPCB : Ms. Niti Choudhary, LA
For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, and Mr. Rohit Pandey,
Advs.
Tamil Nadu & TNPCB : Mr. R. Rakesh Sharma , Adv.
For State of Meghalaya : Mr. Aprajita Mukherjee and Mr. Upendra Mishra, Advs.
For State of Gujrat & GPCB: Mr. Dhruv Pal and Ms. Hemantika Wahi, Advs.
Respondent No. 1 Mr. Vikas Malhotra , Adv.
For Assam : Ms. Deepika Ghatowar, Advs.
State of A. P. Mr. Guntur Prabhakar and Mr. Guntur Pramod Kumar
and Mr. Prashant Mathur, Advs
Respondent Nos.2-5,10-11: Abhishek Yadav, Adv
State of Goa :Mr. Debarshi Bhuyan, Adv.
Odisha/SPCB Mr. M. Paikaray, adv.
GSPCB Ms. Puja Singh Adv. for Ms. Hemantika Wahi, Advs.
HSPCB Mr. Anil Grover AAG and Mr. Rahul Khurana, Advs
For UT of Lakshdweep : Dr. Abhishek Atrey and Mr. Sumit Razora, Advs.
Dept. of Central Excise
Ministry of Finance : Mr. Deepak Anand and Mr. Rahul Pandey, Advs.
For PCB Assam : Mr. Shuvodeep, Adv.
State of Nagaland : Mr. Edwar Belho Mr. K. Luikang Michael and
Mr. Elix Gangme, Advs.
For State of Manipur : Mr. Sapam Biswajit Meitei and Mr. Z. H. Isaac Haiding
Advs.
For DPCC : Mr. Biraya Mahopatra and Mr. Dinesh Jindal, LO
For MPPCB : Mr. Rajul Shrivastava, Adv.
Respondent no. 11 and 69 : Mr. Shubham Bhalla, Adv.
For State of Kerala : Mr. Jogy Scaria & Mr. Reegen S. Bell, Advs.
Respondent No. 52 : Mr. V.K. Shukla, Adv. for State of MP
1
: Mr. Shantanu Sharma, and Mr. Gopal Singh and Ms.
Varsha Poddar, Advs
Original Application No.102 of 2014
Present: Applicant:
Respondent No. 1 Mr. Vikas Malhotra , Adv.
For Assam : Ms. Deepika Ghatowar, Advs.
For State of Gujrat & GPCB: Mr. Dhruv Pal and Ms. Hemantika Wahi, Advs.
For State of Karnataka : Mr. Devraj Ashok, Adv.
For JSPCB : Mr. Jayesh Gaurav, Adv.
For CPCB : Ms. Niti Choudhary, LA
For State of Mizoram : Mr. Ravi Kant Pal and Mr. Pragyan Sharma, Advs.
Tamil Nadu & TNPCB : Mr. R. Rakesh Sharma , Adv.
For State of Arunachal
Pradesh & PCB : Mr. Anil Srivastava, Mr. Pranav Rishi, Mr. Sanyam
Saxena and Ms. Astha Sharma, Advs.
For State of Meghalaya : Mr. Aprajita Mukherjee and Mr. Upendra Mishra, Advs.
For Assam : Ms. Deepika Ghatowar, Advs.
For RSPCB : Mr. Shiv Mangal Sharma, AAG and Mr. Saurabh Rajpal,
Adv.
Sikkim PCB : Mr. Aruna Mathur, Mr. Avneesh Arputham and Ms.
Anuradha Arputham, Advs.
For UPPCB : Mr. Pradeep Misra, Mr. Daleep Kr. Dhyani, Advs.
For State of Bihar& BSPCB : Mr. Rudreshwar Singh and Mr. Gautam Singh, Adv.
Respondent Nos.2-5,10-11: Abhishek Yadav, Adv
State of A. P. Mr. Guntur Prabhakar and Mr. Guntur Pramod Kumar
and Mr. Prashant Mathur, Advs
For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, and Mr. Rohit Pandey, Advs.
Respondent nos 5, 7 & 11 : Mr. Balednur Shekhar and Mr. Akshay Abrol, Advs.
For State of Manipur : Mr. Sapam Biswajit Meitei and Mr. Z. H. Isaac Haiding Advs.
For Nagaland PCB :Ms. K. Enatoli Sema, Adv.
Meghalaya PCB Mr. Tayenjam Momo singh, Adv.
Original Application No. 117/2014
Applicant : Ms. Shubhi Khare, Adv.
MoEF : Mr. Vikas Malhotra Advs.
For State of Bihar& BSPCB : Mr. Rudreshwar Singh and Mr. Gautam Singh, Adv.
For JSPCB : Mr. Jayesh Gaurav, Adv.
For State of Karnataka : Mr. Devraj Ashok, Adv.
For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, and Mr. Rohit Pandey,
and Mr. Devender Nath Tirpathi, Advs.
For State of Mizoram : Mr. Ravi Kant Pal and Mr. Pragyan Sharma, Advs.
For State of Arunachal
Pradesh & PCB : Mr. Anil Srivastava, Mr. Pranav Rishi, Mr. Sanyam
Saxena and Ms. Astha Sharma, Advs.
For State of Gujrat & GPCB: Mr. Dhruv Pal and Ms. Hemantika Wahi, Advs.
Respondent No. 1 Mr. Vikas Malhotra , Adv.
For Assam : Ms. Deepika Ghatowar, Advs.
State of A. P. Mr. Guntur Prabhakar and Mr. Guntur Pramod Kumar
and Mr. Prashant Mathur, Advs
Respondent Nos.2-5,10-11: Abhishek Yadav, Adv
Odisha/SPCB Mr. M. Paikaray, adv.
GSPCB Ms. Puja Singh Adv. for Ms. Hemantika Wahi, Advs.
HSPCB Mr. Anil Grover AAG and Mr. Rahul Khurana, Advs
For UT of Lakshdweep : Dr. Abhishek Atrey and Mr. Sumit Razora, Advs.
Respondent Nos. 6 to 9: Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs.
Respondent No. 129 : Mr. Ashok Gupta, Sr. Adv. and Mr. Ghanshyam, Adv.
Tamil Nadu & TNPCB : Mr. R. Rakesh Sharma , Adv.
Sikkim PCB : Mr. Aruna Mathur, Mr. Avneesh Arputham and Ms.
Anuradha Arputham, Advs.
Respondent No. 52 : Mr. V.K. Shukla, Adv. for State of MP
2
For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, and Mr. D.N. Tripathi,
Advs.
For State of Chhattisgarh : Ms. Shashi Juneja, Adv.
Respondent No. 30, 50, 70, 92 & 112 : Mr. Raman Yadav and Mr. Dalsher Singh,
Adv.
Respondent no. 47 and 69 : Mr. Shubham Bhalla, Adv.
For State of Meghalaya : Mr. Aprajita Mukherjee and Mr. Upendra Mishra, Advs.
For State of Nagaland : Mr. Edwar Belhtto, Mr. K. Luikang Michael and Mr.
Elix Gangmei, Advs.
Applicant in MA. 579 to 581 of 2016 : Mr. Rabin Majumdar, Adv.
For State of Telengana : Mr. P. Venkat Reddy, Adv. with Mr. Prashant Tyagi,
Advs.
Respondent No. 4, 12, 128 : Mr. Sandeep Mahapatra and Mr. Kayesh Begg., Advs.
For Nagaland PCB :Ms. K. Enatoli Sema, Adv.
For GNCTD/DPCC : Mr. Biraja Mahopatra, Adv. Mr. Dinesh Jindel LO
For CPCB : Ms. Niti Choudhary, LA
For UPPCB : Mr. Pradeep Misra, Mr. Daleep Kr. Dhyani and Mr.
Suraj Singh, Advs.
.
Respondent No. 24 & 36 : Mr. Mukesh Verma, Adv. For State of Haryana & HSPCB: Mr. Anil Grover with Mr. Rahul Khurana and Varun Kumar, Advs.
For MPPCB : Mr. Rajul Shrivastav, Adv. State of Jharkhand : Ms. Priyanka Sinha and Mr. Shridhar Swarup, Advs. Respondent No. 130 : Mr. Ajit Pudussery and Ms. Shruti Sarma Hazarika, Advs.
Respondent No. 129 : Mr. Ashok Gupta, Sr. Adv. with Mr. Ghanshyam, Adv. For CECB : Ms. Yogmaya Agnihotri, Adv. For West Bengal PCB : Mr. Amit Agarwal and Ms. Asha N. Basu, Adv. For West Bengal Power Dev. Corporation - Respondent No. 113 : Mr. Amit Agarwal, Adv.
For State of J&K : Mr. G.M. Kawoosa, Adv. Respondent no. 22 & Maghalaya SPCB : Mr. Tayenjam Momo Singh, Adv. Respondent No. 46 : Mr. Suryanarayana Singh, Sr. AAG For State of Manipur PCB ; Mr. Sapam Biswojit Meitei, Mr. Z. H. Isaac Haiding Advs For RSPCB : Mr. Shiv Mangal Sharma, AAG and Mr. Saurabh Rajpal, Adv.
CPCB : Mr. Raj kumar, Adv. Ms. Niti Choudhary, LA : Mr. Rajul, Adv. for MPPCB For State of HP : Mr. Suryanarayan Singh, AAG Mr. Mukesh Verma, Adv.
Mr. Shuvodeep Roy, Adav. For Pollution Control Board, Assam State of Goa :Mr. Debarshi Bhuyan, Adv. JSL Respondent no. 169 : Mr. Saket Sikri, Ms. Navneet Sehdev, Advs.
Mr. Shantanu Sharma, and Mr. Gopal Singh and Ms. Varsha Poddar, Advs Respondent no. 28, 48, 68, 90, 110, 127, Mr. Ajay Choudhary, adv Respondent no. 17, 36, 56, 78, 98 Mr. Atul Jha, adv. Respondent no. 2 and 115 Mr. Neeraj K. Gupta, Adv.
State of Punjab : Mr. Jayant K. Sud and Mr. Honey Khanna and Mr. Vishali Soni, Advs.
Meghalaya PCB Mr. Tayenjam Momo singh, Adv. Respondent no. 118 Mr. Santosh Kumar and Mr. Ram Gupta advs. Respondent no. 105 Mr. Pankaj Kr. Misra and Mr. Ajit Bhasme, advs. Respondent no. 106 Mr. Ravin Dubey and Mr. P. D. Gupta Advs. MPPGCL : Mr. Raman Yadav and Mr. Dalsher Singh, Adv. Mr. Sakshi Popli with Ms. Juhi, Advs. of NDMC Mr. Soomyajit Pani., Adv. for State of Odisha Mr. Bharat Sangal and Ms. Vidushi Garg, Advs NTPC State of Jharkhand Ms. Priyanka sinha and Mr. Shridhar Swarup, Advs.
3 Date and Orders of the Tribunal
Remarks
Item Nos.
6 to 8 Liberty granted to the Learned Counsel appearing
July 19,
2016 for the State of U.P. to file a report regarding directions
ss issued to amend building by-laws.
M. A. No. 579 of 2016, M. A. No. 580 of 2016 and M. A. No. 581 of 2016 Notice. Service of notice is waived by Learned Counsel appearing for the parties. Copy of the application along with annexures thereto be furnished to the Learned Counsel appearing for the parties before us.
List the matters on 24th August, 2016.
..........................................,JM (U.D. Salvi) ..........................................,EM (Ranjan Chatterjee) 4