Section 16(d) in Karnataka Medical Registration Act, 1961
(d)[ inspection of Medical Institutions such as Hospital, Nursing Homes, consultation rooms, Diagnostic Centres, Polyclinics, Clinics, Health and Care Institutions by whatever name called including Governm ent Hospitals, carrying Medical Practice: [Inserted by Act 43 of 2003, w.e.f 01.03.2012.]
