Section 32AB(3)(vii) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 32AB(3)] [Section 32AB] [Entire Act]

Union of India - Subsection

Section 32AB(3)(vii) in The Income Tax Act, 1961

(vii)the amount or amounts of dividends paid or proposed, if any debited to the profit and loss account; and as reduced by any amount or amounts withdrawn from reserves or provisions, if such amounts are credited to the profit and loss account [*].

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Union of India - Subsection

Section 32AB(3)(vii) in The Income Tax Act, 1961